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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(xiii) in Tamil Nadu Electricity Grid Code, 2005

(xiii)Based on the surplus, if any, the SLDC may arrange for bi-lateral exchanges. Such arrangement shall be intimated to RLDC by the SLDC by 10.00 PM.