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[Cites 0, Cited by 0] [Section 24(30)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(30)(i) in Manonmaniam Sundaranar University Act, 1990

(i)to raise, on behalf of the University, loans from the Central or any State Government or the public or any corporation owned or controlled by the Central or any State Government;