Section 3(a) in The Punjab Livestock and Birds Diseases Act, 1948
(a)[ 'livestock' means all domesticated animals maintained on farms or by individuals including horses, donkeys, mules, elephants, cattle, buffaloes, goats, sheep, dogs, cats or such other animals as may from time to time be specified by the State Government by notification; [Substituted for clause (a) by Punjab Act 23 of 1961, Section 5.](aa)'bird' means a domesticated fowl, goose or chick, and includes such other bird as may from time to time be specified by the State Government by notification;]
