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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(iv) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(iv)to exercise a [frequent inspection or check] [See Legislative Supplement Part III dated 23rd June, 1989.] of all works under execution in his Division and to ensure that all works are executed according to approved specifications, designs and within the sanctioned financial provisions;