Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183] [Entire Act] State of West Bengal - Subsection Section 183(2) in The Chandernagore Municipal Corporation Act, 1990 (2)Every such licence shall be granted in such manner and in such form and on such terms and conditions as may be determined by the Corporations by regulations.
