Section 183 in The Chandernagore Municipal Corporation Act, 1990
183. Power of Corporation to grant licence to plumbers.
(1)The Corporation may, from time to time, grant to any person it thinks fit, a licence to act as a plumber for the purposes of this Act.(2)Every such licence shall be granted in such manner and in such form and on such terms and conditions as may be determined by the Corporations by regulations.
