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[Cites 2, Cited by 0]

Calcutta High Court

Shree Venkatesh Films Pvt. Ltd vs Vipul Amrutlal Shah & Ors on 9 September, 2009

Author: Pinaki Chandra Ghose

Bench: Pinaki Chandra Ghose

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                              G.A.No.2153 of 2009
                             APO.T.No.309 of 2009
                              G.A.No.2064 of 2009
                               C.S.No.219 of 2009
                         In the High Court at Calcutta
                         Civil Appellate Jurisdiction
                                  Original Side
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Shree Venkatesh Films Pvt. Ltd. .. Appellant Vs Vipul Amrutlal Shah & Ors. .. Respondents G.A.No.2211 of 2009 G.A.No.2212 of 2009 APO.T.No.315 of 2009 C.S.No.219 of 2009 In the High Court at Calcutta Civil Appellate Jurisdiction Original Side

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Debasree Cinema & Ors. .. Appellants Vs Vipul Amrutlal Shah & Ors. .. Respondents G.A.No.2213 of 2009 APO.T.No.316 of 2009 C.S.No.219 of 2009 In the High Court at Calcutta Civil Appellate Jurisdiction Original Side

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Ravi Kinnagi .. Appellant Vs Vipul Amrutlal Shah & Ors. .. Respondents BEFORE:

The Hon'ble JUSTICE PINAKI CHANDRA GHOSE The Hon'ble JUSTICE I. P. MUKERJI Date : 9th September, 2009.
The Court : Ms. Anshumala Bansal, learned Advocate mentions the matter upon notice to the respondents.
Leave is granted to correct and/or incorporate the appearance of the learned Advocates in the judgment and order dated 1.9.2009. 2
Department and all parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PINAKI CHANDRA GHOSE, J.) (I. P. MUKERJI, J.) km