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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(15) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(15)B. Engineering in Civil, Mechanical or Electrical Engineering (Honour or ordinary Degree with a first Class in the final examination) of Shaffield University. A 1st Calss in the final Examination will not be required in the cases of Degrees obtained on or after June, 1930.