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State of Haryana - Section

Section 25 in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

25. Repeal and savings.

- The Haryana Service of Engineers, Class I, Public Work Department (Buildings and Road Branch), (Public Health Branch) and (Irrigation Branch) Respectively Ordinance, 1995 (Haryana Ordinance No. 6 of 1995), is hereby repealed. The Punjab Service of Engineers, Class-I, Public Works Department (Buildings and Roads Branch) Rules, 1960, the Punjab Service of Engineers, Class I, Public Works Department (Public Health Branch) Rules, 1961 and the Punjab Service of Engineers, Class I, Public Works Department (Irrigation Branch) Rules, 1964, in their application to the State of Haryana, are hereby repealed to the extent that these rules shall continue to apply to the persons who were members of the Service before 1st day of November, 1966 :Provided that such repeal shall not affect -(a)any penalty or punishment imposed as a result of disciplinary proceedings;(b)any disciplinary action or proceedings initiated or pending under the rules so repealed;(c)any relaxation in qualifications granted to any member of the Service under the rules so repealed;(d)the benefits accrued to the persons who have retired from service during a period commencing from the 1st day of November, 1966 and ending with the date of promulgation of the Haryana Service of Engineers Class I, Public Works Department (Buildings and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Ordinance, 1995; and the Punjab Service of Engineers, Class I, Public Works Department (Buildings and Roads Branch) Rules, 1960, the Punjab Service of Engineers, Class I, Public Works Department (Public Health Branch) Rules, 1961 and the Punjab Service of Engineers, Class I, Public works Department (Irrigation Branch) Rules, 1964, shall continue to be in force as if the same had not been repealed.Appendix A(See Section 3)The strength of the Service shall be determined each year in the following manner:-
(1)Senior posts (Executive Engineers and above) -The number of senior posts shall be calculated as under :-
(a)First add -
(1)Three years and over posts, i.e. posts which have existed continuously for three years or more prior to January 1st.
(2)National posts. - These shall be determined as follows :-
(i)Enumerate posts which have existed during the last three years, preceding January 1, giving for each, the number of months for which it has existed; all periods of 15 days or above counting as a whole month.
(ii)Add the total number of months involved at (a) above.
(iii)Divide (b) by 36 to the nearest whole number, to obtain the number posts to be included.
(3)Deputation posts. - These shall be equivalent to the number of officers on deputation, whether in the State or outside, on January 1.
(b)To the total of items (1), (2) and (3) (to be called 'X') further add 7- 1/2 per cent of 'X' as Leave Reserves (the total thus arrived to be called 'Y').
(c)The strength of the Service (Senior Posts) shall, for the year in question be 'Y' minus fifteen per cent of 'Y' calculated to the nearest whole number. The balance of 'Y' minus senior posts as calculated above shall represent ex-cadre posts:
Provided that -
(i)the number of senior cadre posts for the year shall in no case be less than the number of officers confirmed against such post.
(ii)where a result of the application of clause (i) of the proviso the number of senior cadre posts becomes larger than the number worked out under I(c) above, the excess number shall be reduced as and when confirmed officers retire or leave the Service otherwise;
(iii)a number of ex-cadre senior posts corresponding to the excess number, if any, arrived at under clause (i) of the proviso, shall be reduced.
Explanation. - The Government shall not appoint officers against ex-cadre posts except to the extent that divisional or higher charges exist at any given time; and
(d)of the senior posts thus determined, the number of cadre posts of Superintending Engineers and above shall be determined from time to time by the Administrative Department, in consultation with the Finance Department. All other senior cadre posts shall be in the rank of Executive Engineer :
Provided that there may be ex-cadre posts of Executive Engineer or of higher ranks depending upon the actual requirements of the Department.II. Junior Scale Posts (Assistant Executive Engineers) :-The number of junior posts for the year shall be -
(a)Cadre posts determined by dividing the figure 'Y' as calculated according to the provisions of Part I above by figure 2 and multiplying the resulting figure by the fraction 7/23 :
Provided that the number of cadre posts for the year shall not be less than the number of cadre posts of the preceding it.
(b)Ex-cadre posts. - The number of posts shall be increased by such number as may be necessary to ensure at least one direct appointment to the post of Assistant Executive Engineer each year.
Appendix B(See Section 6)
A. Punjab University B.Sc. (Engg.) degree in Civil, Mechanical or Electrical.
  Agra University B.Sc. in Electrical or Mechanical Engineering from June, 1954
  Aligarh University B.Sc. (Engg.) from 1948; also degree prior to 1948 after afull three years course.
  Andhra University B.E., Civil, Mechanical or Electrical from 1950.
  Annamalai University B.Sc. Civil, Mechanical or Electrical from April, 1949
  Bihar University B.Sc. (Civil Engineering).
  Banaras Hindu University B.Sc. in Electrical and Mechanical Engineering upto 1952.
    B.Sc. in Civil and Mechanical Engineering
    B.Sc. in Mechanical Engineering
    B.Sc. in Electrical Engineering
  Baroda (Maharaja Sayajirao) University B.E. in Civil, Mechanical or Electrical from 1952
  Bihar University B.Sc. in Mechanical or Electrical Engineering.
  Bombay University B.E. in Civil, Mechanical or Electrical.
  Calcutta University B.E. in Civil, Mechanical or Electrical (College ofEngineering, Sibpur)
  Delhi University B.E., Electrical and Mechanical with effect from April/May,1955.
  Gujarat University B.E., Civil, Mechanical or Electrical.
  Jabalpur University B.E. (Honours or pass), Civil, Mechanical or Electrical fromApril, 1957.
  Jadavpur University B.M.E., E.E. and B.E.E. (Communication option) with effectfrom 1955.
  Karnataka University B.E. Civil.
  Madras University B.E., Civil, Mechanical or Electrical, Telecommunication orHighway Engineering from March, 1946.
  Mysore University B.E., Civil, Mechanical or Electrical B.E. (Chem.) from1949-51.
  Osmania University B.E.
  Patna University B.C.E. (renamed as B.Sc. (Engg.).
  Poona University B.E. Civil, Mechanical, Electrical, Telecommunication orMetalurgy.
  Rajputana University B.E., Civil, Mechanical or Electrical
  (Renamed as Rajasthan University)  
  Roorkee University Degree in Civil, Mechanical or Electrical Engineering.
  Sagar University B.E. (Honours or pass), Civil, Mechanical, Electrical andTelecommunication, Electrical and Telecommunication from April,1951 to April, 1957.
  Sardar Vallabhai Vidyapeeth B.E. Civil, Mechanical or Electrical from March/April, 1958.
  Travancore University B.Sc. (Engg.)
  (Renamed as Kerala University)  
  Shri Venkateswara University, Tirupati B.E. Degree in Civil, Electrical or Electrical Engineering
  Ranchi University B.Sc. Degree in Civil, Electrical or Mechanical Engineering.
All India Council of Technical Education National Diploma in Civil, Mechanical or Electrical Engineering.Bengal Engineering College, Sibpur - Associateship in Mechanical or Electrical Engineering from 1924 to 1945.College of Engineering and Technology, Bengal - B.M.E, B.E.E., Special Degree upto March, 1952; Diploma in Mechanical, Electrical Engineering from 1941 provided passed the Inter-Science Examination with Mathematics, Physics and Chemistry; B.E.E. (Communication Option) from May, 1951.College Engineering, Guindy, Madras - Engineer Diploma in Civil, Mechanical or Electrical Engineering upto 1945; also if admitted prior to 1945 and passed out by 1948.Indian Institute of Science; Bangalore - Certificate of Proficiency in Electrical Technology or Electrical Communication Engineering (Renamed as D.I.E.Sc.) from 1946.Indian Institute of Technology, Kharagpur - B.E. (Tech.) in Civil, Mechanical, Electrical.Thomason Civil Engineering College, Roorkee - Diploma in Civil Engineering (formerly Assistant Engineer's Certificate).Parts 'A' and 'B' of the Association Membership Examination of the Institution of the Engineers (India) Civil, Mechanical or Electrical.B. Foreign Universities. - B.Sc. Engineering Degree or its equivalent in Civil, Mechanical or Electrical of any Universities must have passed any of the following:-
(1)The examination for the Diploma of Farady House, London.
(2)The examination for such Degree and Diploma as entitle their holders to exemption from Sections 'A' and 'B' of the Association memberships examinations of the Institute of Civil, Mechanical and Electrical Engineers, London.
(3)B.A. with Honours in the Engineering Science, Final Honours School of Oxford University.
(4)B.A. with Honours in Mechanical Science Tripose or Ordinary Degree (B.A.) in Engineering of Cambridge University provided the graduate has passed in the Principal subjects Engineering I, Engineering II and Engineering III.
(5)B.Sc. in Engineering (Honours or Ordinary Degree) or St. Andrews University.
(6)B.Sc. in Civil or Mechanical or Electrical Engineering in Naval Architecture (Honours or Ordinary Degree) of Glasgow University.
(7)B.Sc. in Engineering (Honours or Ordinary Degree) of Edinburgh University.
(8)B.A. I (Ordinary or with Honours in Engineering) of Dablin University.
(9)B.Sc. in Civil or Mechanical or Electrical or Marine Engineering, or in Naval Architecture (Honours or Ordinary Degree) of Durban University.
(10)B.Sc. (Internal Degree) in Engineering ordinary or with Honours (not including the B.Sc. in Engineering (Mining) or the B.Sc. in Engineering (Metallurgy of London University). The External Degree is also accepted to the same extent, provided it is recognised by the Institution of Civil Engineers as exempting from Sections 'A' and 'B' of the A.M.I.C.E. Examination.
(11)B.Sc. in Engineering (Honours or ordinary Degree) or B.Sc. in Technical, in Mechanical Electrical or Municipal and Sanitary Engineering of Victories University (Manchester).
(12)B.Sc. in Civil, Mechanical, or Electrical Engineering (Honours or ordinary Degree) of Birmingham.
(13)B. Engineering in Civil, Mechanical, Electrical or Marine Engineering or Naval Architecture (Honours or ordinary Degree) of Liverpool University.
(14)B.Sc. in Civil, Mechanical or Electrical Engineering (Honours or ordinary Degree) of Leeds University.
(15)B. Engineering in Civil, Mechanical or Electrical Engineering (Honour or ordinary Degree with a first Class in the final examination) of Shaffield University. A 1st Calss in the final Examination will not be required in the cases of Degrees obtained on or after June, 1930.
(16)B.Sc. in Civil or Mechanical or Electrical Engineering (Honours or ordinary Degree) of Bristol University.
(17)B.Sc. in Civil, Mechanical or Electrical of University of Wales.
(18)B.E. of National University of Ireland.
(19)B.Sc. in Engineering of Queens University of Belfast.
(20)B.Sc. in Engineering (Honours or ordinary Degree) of Aberdon.
(21)Any of the other equivalent degrees as recognised by the Institution of Civil Engineers, London and Institute of Civil Engineers, India.
(22)The Associateship Examination of the City and Guilds Institute (Imperial College of Science and Technology) South (Kemisington) in Engineering.
(23)B.Sc. (Engineering) of Rangoon University.
(24)'A' Class Diploma in Mechanical and Electrical Engineering of the Maclagan Engineering College, Lahore, Punjab and College of Engineering and Technology, Lahore.C. The examination for such other Diploma or Distinction in Engineering as the Government of Haryana in the concerned Department on the advice of the Commission may specify in this behalf.Note. - The candidates to be appointed for Civil posts shall be recruited with qualification in Civil Engineering, whereas those recruited in the Electrical Engineering Unit shall possess qualification in Electrical Engineering candidates recruited for Mechanical charges will be required to possess degree in Mechanical Engineering.