Section 24B in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
24B. Meeting of the Court and quorum thereat.
(1)The Court shall meet atleast once in a calendar year and at such intervals as maybe prescribed by the statutes.(2)Twenty members of the Court shall form a quorum.(3)The members of the Court shall receive such travelling and daily allowance as may be prescribed by statutes.
