Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24B] [Entire Act] State of Madhya Pradesh - Subsection Section 24B(3) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963 (3)The members of the Court shall receive such travelling and daily allowance as may be prescribed by statutes.