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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(7) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(7)" distribution system" includes -
(a)all main canals, branch canals, distributaries and minor canals constructed for the supply and distribution of water for irrigation;
(b)all works, structures and appliances connected with the distribution of water for irrigation;
(c)all field channels and farm channels and related structures under a pipe outlet;