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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(7)(a) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(a)all main canals, branch canals, distributaries and minor canals constructed for the supply and distribution of water for irrigation;