Section 1(3) in The U.P. Electricity (Duty) Act, 1952
(3)It shall come into force on such [date] [The Act came into force on January 15th, 1953, vide Notification No. 4389-EL/XXIII-D-319-EL-52, dated December 30, 1952, published in U.P. Gazette, dated January 3, 1953, Part I, page 48.] as the State Government may, by notification in the official Gazette, appoint.
