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State of Uttar Pradesh - Section

Section 1 in The U.P. Electricity (Duty) Act, 1952

1. Short title, extent and commencement.

(1)This Act may be called the U.P. Electricity (Duty) Act, 1952.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force on such [date] [The Act came into force on January 15th, 1953, vide Notification No. 4389-EL/XXIII-D-319-EL-52, dated December 30, 1952, published in U.P. Gazette, dated January 3, 1953, Part I, page 48.] as the State Government may, by notification in the official Gazette, appoint.