Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(ii) in Rajasthan Finance Act, 2005 (ii)in sub-section (2), for the existing expression "in clauses (a), (b), (bb) and (c) of sub-section (1)"; the expression "in clauses (a), (b), (bb), (bbb) and (c) of sub-section (1)" shall be substituted.
