8. Amendment of Section 85, Rajasthan Act No. 22 of 1995.
- In Section 85 of the principal Act,-(i)in sub-section (1)(a)in clause (bb), the word "and" occurring after the punctuation mark shall be deleted; and(b)after the existing clause (bb) and before clause (c), the following new clauses shall be inserted, namely:- C*"(bbb) an order passed by the Commissioner under the Incentive Schemes or Exemption Schemes or Deferment Schemes notified under Section 15 or under sub-section (3) of Section 25; and";(ii)in sub-section (2), for the existing expression "in clauses (a), (b), (bb) and (c) of sub-section (1)"; the expression "in clauses (a), (b), (bb), (bbb) and (c) of sub-section (1)" shall be substituted.
