Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Telangana - Subsection Section 28(2) in Telangana Excise Act, 1968 (2)The conditions prescribed under sub-section (1) may include provision of accommodation by the licensee to [Prohibition and Excise officers] [[Throughout the ActFor Substituted
