Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 28 in Telangana Excise Act, 1968

28. Form and conditions of licence, etc.

(1)Every permit issued or licence granted under this Act shall be issued or granted on payment of such fees, for such period, subject to such restrictions and conditions, and shall be in such form and shall contain such particulars, as may be prescribed.
(2)The conditions prescribed under sub-section (1) may include provision of accommodation by the licensee to [Prohibition and Excise officers] [[Throughout the ActFor Substituted