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State of Punjab - Section

Section 1 in The Local Authorities Loans Act, 1914

1. Short title and extent.

(1)This Act may be called the Local Authorities Loans Act, 1914.
(2)It extends to the [whole of India except [the territories which, immediately before the 1st November, 1956, were comprised in Part B States] [Substituted by A.O., 1950, First Schedule.]].