Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(2) in The Local Authorities Loans Act, 1914 (2)It extends to the [whole of India except [the territories which, immediately before the 1st November, 1956, were comprised in Part B States] [Substituted by A.O., 1950, First Schedule.]].
