Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(ii) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004 (ii)The transmission charges payable by a short-term customer shall be calculated in accordance with the following methodology, namely:-
