Himachal Pradesh High Court
Dr. Rajinder K. Singla vs . The Lawrence School, Sanawar on 4 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dr. Rajinder K. Singla Vs. The Lawrence School, Sanawar & others.
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RSA No. 81 of 2022 4.1.2023 Present: None for the appellant.
Mr.Raman Sethi, Advocate, for respondents No. 1 and 2.
Ms. Komal Chaudhary, Advocate, for respondent No. 3.
Respondent No. 4 already ex parte vide order r dated 14.10.2022.
Counsel for the appellant is not available right now.
However, instead of passing adverse order, by taking lenient view, matter is adjourned.
List after eight weeks.
(Vivek Singh Thakur), th 4 January, 2023 (Judge) (Keshav) ::: Downloaded on - 05/01/2023 20:33:09 :::CIS