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Himachal Pradesh High Court

Dr. Rajinder K. Singla vs . The Lawrence School, Sanawar on 4 January, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Dr. Rajinder K. Singla Vs. The Lawrence School, Sanawar & others.

.

RSA No. 81 of 2022 4.1.2023 Present: None for the appellant.

Mr.Raman Sethi, Advocate, for respondents No. 1 and 2.

Ms. Komal Chaudhary, Advocate, for respondent No. 3.

Respondent No. 4 already ex parte vide order r dated 14.10.2022.

Counsel for the appellant is not available right now.

However, instead of passing adverse order, by taking lenient view, matter is adjourned.

List after eight weeks.

(Vivek Singh Thakur), th 4 January, 2023 (Judge) (Keshav) ::: Downloaded on - 05/01/2023 20:33:09 :::CIS