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Himachal Pradesh High Court

Dr. Rajinder K. Singla vs . The Lawrence School, Sanawar & Ors. on 5 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Dr. Rajinder K. Singla vs. The Lawrence School, Sanawar & Ors.

RSA No. 81 of 2022 05.05.2022 Present: Mr. Rakesh Chauhan, Advocate, for the appellant.

.

Mr. Raman Sethi, Advocate, for respondents No. 1 and 2.

Learned counsel for the appellant prays for and is granted three weeks' time to complete his record and to prepare arguments.

In the meanwhile, issue notice of the appeal to respondents No. 3 and 4, returnable for 16.06.2022.

(Tarlok Singh Chauhan) Judge May 5, 2022 (sanjeev) ::: Downloaded on - 05/05/2022 20:09:19 :::CIS