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State of Tamilnadu - Section

Section 24 in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

24. Terms and conditions for supply of Electricity.

- The terms and conditions for supply of electricity is meant to govern the supply of electricity and procedures thereof, including the powers, functions and obligations of the Licensee and the rights and obligations of the consumers and matters connected therewith and incidental thereto. The terms and conditions are not exhaustive as to the requirements to be complied with by Users connected or seeking connection to the Licensee's distribution system.