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State of Punjab - Section

Section 15 in Punjab Registration of Births and Deaths Rules, 2004

15. Statistical report. [Sections 19(2) and 30].

- The statistical report under sub-section (2) of section 19 shall contain the tables in the form given in Appendix, appended to these rules and shall be compiled for each year before the 31st day of July of the following year, and shall be published as soon as possible thereafter, but in any case not later than five months from that date.