State of Punjab - Act
Punjab Registration of Births and Deaths Rules, 2004
PUNJAB
India
India
Punjab Registration of Births and Deaths Rules, 2004
Rule PUNJAB-REGISTRATION-OF-BIRTHS-AND-DEATHS-RULES-2004 of 2004
- Published on 21 January 2004
- Commenced on 21 January 2004
- [This is the version of this document from 21 January 2004.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title and commencement.
2. Definitions.
- In these rules, unless the context otherwise requires, --3. Period of gestation. [Section 2(1)(g) and 30].
- The Period of gestation for the purpose of clause (g) of sub-section (1) of section 2, shall be twenty eight weeks.4. Submission of report. [Section 4(4), 19(2) 30].
- The report under sub- section (4) of section 4, shall be prepared in the form given in the Appendix, appended to these rules and shall be submitted alongwith the statistical report referred to in sub-section (2) of section 19, to the State Government by the Chief Registrar for every year by the 31st July of the year following the year to which the report relates.5. Forms of giving information of births and deaths. [Sections 8, 9 and 30].
6. Birth or Death in a vehicle. [Sections 8(1) and 30].
7. Form of certificate. [Sections 10(3) and 30].
- The certificate as to the cause of death required under sub-section (3) of section 10, shall be issued in Form No. 4 or Form No. 5 and the Registrar shall, after making necessary entries in the register of deaths, forward all such certificates to the Chief Registrar or the officer specified by him in this behalf by the 10th day of the month immediately following the month to which the certificates relate.8. Extracts of registration of entries. [Sections 12 and 30].
9. Authority for delayed registration and fee payable therefor. [Sections 13(1)(2)(3) and 30].
10. Period of giving information regarding name of the child. [Sections 14 and 30].
11. Correction or cancellation of entry in the register of births and deaths. [Sections 15 and 30].
12. Form of register. [Sections 16 and 30].
13. Fees and postal charges payable. [Sections 17 and 30].
| (a) | Search for a single entry in the first year for which thesearch is made. | Amount (In Rs.) 2/- |
| (b) | For every additional year for which the search is continued | 2/- |
| (c) | For granting extract relating to each birth or death | 5/- |
| (d) | For granting Non-Availability certificate of birth or death | 2/- |
14. Interval and forms of periodical returns. [Sections 19(1) and 30].
15. Statistical report. [Sections 19(2) and 30].
- The statistical report under sub-section (2) of section 19 shall contain the tables in the form given in Appendix, appended to these rules and shall be compiled for each year before the 31st day of July of the following year, and shall be published as soon as possible thereafter, but in any case not later than five months from that date.16. Compounding of offences. [Sections 23, 24 and 30].
17. Registers and other records. [Section 30(2)(k)].
18. Fees payable. [Section 30].
- Fees payable under the Act, may be paid in cash or by money order or postal order and shall be deposited in the State Treasury under the appropriate head.19. Repeal and saving.
- The Punjab Registration of Births and Deaths Rules, 1972, are hereby repealed :Provided that any order made or action taken under the rules so repealed, shall be deemed to have been made or taken under the corresponding provisions of these rules.Appendix[See Rules 4 and 15]Format of the Report on the Working of the Act1. Brief description of the State, its boundaries and revenue districts.
2. Changes in Administrative Areas.
3. Explanation about the differences in Areas.
4. Changes in Registration area-extension.
5. Administration set up of the registration machinery at various levels.
6. General response of the public towards the Act.
7. Notification of births and deaths.
8. Progress in the medical certification of cause of death.
9. Maintenance of Records.
10. Search of births and deaths register for issue of certificate.
11. Delayed registrations.
12. Prosecutions and compounding of offences.
13. Difficulties encountered in implementation of the Act.
14. Orders and instructions issued under the Act.
15. General remarks.
Form No. 1(See Rules 5, 12 and 17)Birth ReportLegal Information| | This Part To be added To the Birth RegisterTo be filled by the Information| |
1. Date of Birth : ______________________________________________
(Enter the exact day, month and year, and child was born e.g. 1-1- 2000)2. Sex : _____________________________________________________
(Enter "male" or "female" do not use abbreviations)3. Name of the child, if any : _____________________________________
(If not named, leave blank)4. (a) Name of the father : ________________________________________
(Full name as usually written)5. (a) Name and Age of the mother: ________________________________
(Full name as usually written)6. (a) Place of birth :
(Tick the appropriate entry 1 or 2 below and give the name of the Hospital/Institution or the address of the house where the birth took place)1. Hospital/Institution Name _________________________________
2. House Address __________________________________________
6. (b) Order of Birth : _________________________________________
(Living children only)7. Informant's name : __________________________________________
Address : ________________________________________________(After completing all columns 1 to 20 informant will put date and signature here).| Date : | Signature or left thumb mark of the informant |
8. Town or village or Residence of the mother :
(Place where the mother usually lives. This can be different from the place where the delivery occurred. The house address is not required to be entered)1. Town 2. Village
9. Religion of the Family : (Tick the appropriate entry below)
1. Hindu 2. Muslim 3. Christian 4. Sikh
5. Any other religion (Write name of the religion)
10. Father's level of education : ___________________________________
(Enter the completed level of education e.g. if studied upto class VII but passed only class VI. Write class VI)11. Mother's level of education ______________________________
(Enter the completed level of education e.g. if studied up to class VII but passed only class VI Write class VI)12. Father's Occupation : ______________________________________
(If no occupation write 'Nil')13. Mother's Occupation : ______________________________________
(If no occupation write 'Nil')14. Age of the mother (in completed years) at the time of marriage : ______
(If married more than once, age at first marriage may be entered)15. Age of the mother (in completed years) at the time of this birth : ______
In the case of multiple births, fill in a separate form for each child and write 'Twin birth' or, 'Triple birth' etc. as the case may be, in the remarks column in the box below left :To be filled by the informant16. Number of children born alive to the mother so far including this child : ____
(Number of children born alive to include also those from earlier marriage(s), if any).17. Type of attention at delivery :
(Tick the appropriate entry below)1. Institutional-Government
2. Institutional-Private or
Non-Government3. Doctor, Nurse or Trained midwife
4. Traditional Birth Attendant
5. Relatives or others
18. Method of Delivery :
(Tick the appropriate entry below)1. Natural
2. Caesaren
3. Forceps/Vacum
19. Birth Weight (in kgs.) (if available) : ___________________________
20. Duration of pregnancy (in weeks) : _____________________________
(Columns to be filled are over. Now put signature at left) :To be filled by the Registrar| Name | Code No. | Registration No.: |
| Registration Date : | ||
| District : | Date of Birth : | |
| Tehsil : | Sex 1. Male 2. Female | |
| Town/Village : | Place of Birth : | |
| 1. Hospital/Institution | ||
| 2. House | ||
| Registration Unit : |
| | This Part To be added To the Death RegisterTo be filled by the Information| |
1. Date of Death : (Enter the exact day, month and year the death took place e.g. 1-1-2000)
2. Name of the Deceased : ______________________________________
(Full name as usually written)3. Sex of the deceased : ________________________________________
(Enter "male" or "female", do not use abbreviations)4. (a) Age of the deceased : _____________________________________
(If the deceased was over 1 year of age, give age in completed years. If the deceased was below 1 year of age, give age in months, and if below 1 month give age in completed number of days, and if below one day, in hours)5. Place of Death : _____________________________________
(Tick the appropriate entry 1, 2 or 3 below and give the name of the Hospital/Institution or the address of the house where the death took place. If other place, give location)1. Hospital/Institution Name :
2. House Address :
3. Other Place :
6. Informant's name :
Address :(After completing all columns 1 to 17, informant will put date and signature here:)| Date : | Signature or left thumb mark of the informant |
| Registration No. : | Registration Date : |
| Registration Unit : | |
| Town/Village : | District : |
| Remarks : (if any) |
7. Town or village of Residence of the deceased (Place where the deceased actually lived. This can be different from the place where the death occurred. The house address is not required to be entered.)
1. Town 2. Village
8. Religion of the Family (Tick the appropriate entry below)
1. Hindu 2. Muslim 3. Christian 4. Sikh
5. Any other religion : (Write name of the religion)
9. Occupation of the deceased : __________________________________
(If no occupation write 'Nil')10. Type of medical attention received before death :
(Tick the appropriate entry below)1. Institutional
2. Medical attention other than institution
3. No medical attention
To be filled by the informant11. Was the cause of death medically certified ? :
(Tick the appropriate entry below)1. Yes 2. No
12. Name of Disease or Actual Cause of
Death : _______________________________________________________ (For all deaths irrespective of whether medically certified or not)13. In case this is a female death, did the death occur while pregnant, at the time of delivery or within 6 weeks after the end of pregnancy.
(Tick the appropriate entry below)1. Yes 2. No
14. If used to habitually smoke for how many years ____________________
15. If used to habitually chew tobacco in any form ____ for now many years ?
16. If used to habitually chew arecanut in any form for how many years ?
17. If used to habitually drink alcohol ____________ for how many years ?
(Columns to be filled are over. Now put signature at left)_____________________________________________________________To be filled by the Registrar| Name | Code No. | Registration No. |
| Registration Date : | ||
| District | Date of Death : | |
| Sex 1. Male 2. Female | ||
| Tehsil | ||
| Age : __ Yrs _____Month____ Day ___ hrs | ||
| (Years/months/days/hours) | ||
| Town/Village | Place of Death : | |
| 1. Hospital/Institution | ||
| 2. House 3. Other Place | ||
| Registration Unit |
1. Date of Birth :
(Enter the exact day, month and year the child was born e.g. 1-1-20002. Sex :
(Enter "male" or "female", do not use abbreviation)3. Name of the Father :
(Full name as usually written)4. (a) Name of the Mother :
(Full name as usually written)5. Place of birth :
(Tick the appropriate entry 1 or 2 below and give the name of the Hospital/Institution or the address of the house where the birth took place)| 1. Hospital/Institution | Name : |
| 2. House | Address : |
6. Informant's Name :
Address :(After completing all columns 1 to 12, informant will put date and signature here)| Date : | Signature of left thumb mark of the informant |
| Registration No. : | Registration Date : |
| Registration Unit : | |
| Town/Village : | District : |
| Remarks : (if any) |
| This part to be detached and sent for statistical processing | In the case of multiple birth fill in a separate form forchild and write 'Twin birth' 'Triple Birth' etc. as the case maybe |
7. Town or village of Residence of the mother : (Place where mother usually lives. This can be different from the place where the delivery occurred. The house address is required to be entered)
1. Town : 2. Village :
8. Age of mother (in completed years) at the time of this birth.
9. Mother's level of education :
(Enter the completed level of education e.g. if studied up to class VII but passed only class VI, write class VI)10. Type of attention of delivery :
(Tick the appropriate entry below)1. Institutional-Government
2. Institutional-Private or Non-Government
3. Doctor, Nurse or Trained midwife
4. Traditional Birth Attendant
5. Relatives or others
11. Duration of pregnancy : (in weeks)
12. Cause of foetal death : (if known)
(Columns to be filled are over. Now put signature at left)To be filled by the Registrar| Name | Code No. | Registration No. |
| Registration Date : | ||
| District | Date of Birth : | |
| Tehsil | Sex 1. Male 2. Female | |
| Town/Village | Place of Death : | |
| Registration : | 1. Hospital/Institution | |
| Unit : | 2. House |
| NAME OF DECEASED | For use of Statistical Office | ||||
| Sex | Age at Death | ||||
| If 1 year or more, age in years | If less than 1 year, age in Months | If less than one month, age in days | If less than one day, age in Hours | ||
| 1. Male2. Female | |||||
| CAUSE OF DEATHIImmediate cause | Interval between on set & death approx. | ||||
| State the disease, Injury &complication which caused death, not the mode of dying such asheart failure, asthonia, etc.Antecedent causeMorbid conditions, if any, givingrise to the above Cause, stating underlying conditions last.IIOther Significant conditions contributing to the death but notrelated to the disease or conditions causing it. | (a) _______________ due to (or as aconsequences of)(b) _______________ dueto (or as a consequence of)(c) ___________________________________________________ | ________ | ________ | ||
| ________ | ________ | ||||
| ________ | ________ | ||||
| ________ | ________ | ||||
| Manner of Death | How did the injury occur ? | ||||
| 1. Natural 2. Accident 3. Suicide4. Homicide5. Pending Investigation | |||||
| If deceased was a female, waspregnancy the death associated with ?If yes, was there a delivery 1. Yes 2. No. | 1. Yes 2. No |
| NAME OF DECEASED | For use of Statistical Office | ||||
| Sex | Age at Death | ||||
| Age in completed yearss | If less than 1 year, age in Months | If less than one month, age in days | If less than one day, age in Hours | ||
| 1. Male2. Female | |||||
| CAUSE OF DEATHIImmediate cause | Interval between on set & death approx. | ||||
| State the disease, Injury &complication which caused death, not the mode of dying such asheart failure, asthonia, etc.Antecedent causeMorbid conditions, if any, givingrise to the above Cause, stating underlying conditions last.IIOther Significant conditions contributing to the death but notrelated to the disease or conditions causing it. | (a)________________due to (or as aconsequences of)(b) _______________ dueto (or as a consequence of)(c)____________________________________________________ | ________ | ________ | ||
| ________________ | ________________ | ||||
| ________ | ________ | ||||
| If deceased was a female,was pregnancy the death associated with ?If yes, was there a delivery 1. Yes 2. No. | 1. Yes 2. No |
1. Registration No. :
2. Date of Registration :
3. Date of Birth :
4. Sex : (Enter "male" or "female")
5. Name of the child, if any :
(If not named, leave blank)6. Name of the father :
7. Name of the Grandfather :
8. Name and Age of the mother :
9. Complete Residential Address
10. Place of birth :
1. Hospital/Institution Name :
2. House Address :
11. Order of Birth (Living children only) :
12. Birth weight of new born (In kgs.) :
13. Informant's name :
Address :14. Signature of the Registrar :
15. Remarks :
Form No. 9(See Rules 12 and 17)Death RegisterName of Registration Centre ______________________ District ___________ ______________________________________________________________1. Registration No. :
2. Date of Registration :
3. Date of Death :
4. Name of the deceased :
5. Sex of the deceased :
6. Age of the deceased :
7. Name of the Father/Husband of the deceased :
8. Complete Address of deceased :
9. Place of Death :
1. Hospital/Institution Name :
2. House Address :
3. Other Place :
10. Cause of Death
11. Informant's Name
Address :12. Signature of the Registrar :
13. Remarks :
Form No. 10(See rules 12 and 17)Still Birth RegisterName of Registration Centre _____________________ District _________1. Registration No. :
2. Date of Registration :
3. Date of Birth :
4. Sex : (Enter "Male" or "Female") :
5. Name of the Father :
6. Name of the Mother :
7. Complete Residential Address :
8. Place of Birth :
1. Hospital/Institution Name :
2. House Address :
9. Informant's Name :
Address :10. Signature of the Registrar :
11. Remarks :
Form No. 16(See rule 13)Non-availability Certificate(Issued under Section 17 of the Registration of Births and Deaths Act, 1969)This is to certify that a search has been made on the request of Shri/Smt./Kumari ____________________________ son/wife/daughter of __________________ in the registration records for the year(s) __________________________ relating to (Local area) ___________________________ of (Tehsil) ____________________ of (District) of (State) __________________________ and found that the event relating to the birth/death of _____________________________ son/daughter of ___________________________ was not registered.Date ________________________Signature of Issuing Authority.1. Report for the Month of ______________ Year ____________________
2. District :
3. Town/Village :
4. Registration Unit :
5. Number of Births Registered :
1. Report for the Month of ____________________ Year ______________
2. District :
3. Town/Village :
4. Registration Unit :
5. Details of Deaths Registered during the Month :
| Deaths | Infant Deaths | Maternal Deaths | ||
| Registered within one year of occurrence | Registered after one year of occurrence | [Total] [The number of Statistical Reporting Form (Form No. 2) attached should be equal to the number of deaths registered.] | ||
| 1 | 2 | 3 | 4 | 5 |
1. Report for the Month of _________________ Year _______________________
2. District :
3. Town/Village :
4. Registration Unit :
5. Number of Still Births Registered :
Number of Still Births Registered should be equal to the number of Still Birth Report Forms (From No. 3) attached with this monthly report.Signature and Name of the RegistrarDated :Submitted to the Chief Registrar/District Registrar.Table A-1Population, Registration Units, Monthly Returns Due and Received(Rural Areas)| Sl. No. | District | Population as per last Census | No. of Registration Units | No. of Monthly Returns Due | No. of Monthly Returns not Received | Estimated mid-year population | ||
| Actual | Adjusted for incomplete Receipt of Returns | Total | Adjusted for Incomplete Receipt of Returns | |||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| State Total |
| Sl. No. | District | Population as per last Census | No. of Registration Units | No. of Monthly Returns Due | No. of Monthly Returns not Received | Estimated mid-year population | ||
| Actual | Adjusted for incomplete Receipt of Returns | Total | Adjusted for Incomplete Receipt of Returns | |||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| State Total |
| Sl. No. | District | Births by Place of Occurrence | Place of Residence of Moter | Place of Residence outside the State | |||
| M | F | T | Within the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 1 | District-1 R | ||||||
| U | |||||||
| T | |||||||
| Towns with population one lakh and above | |||||||
| Town -1 | |||||||
| Town -2 | |||||||
| 2 | District - 2 | ||||||
| State Total | RUT |
| Sl. No. | District | Births by Place of Residence of Mother | Birth Rate | Place of Occurrence of the Birth | |||
| M | F | T | Within the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 1 | District-1 R | ||||||
| U | |||||||
| T | |||||||
| Towns with population one lakh and above | |||||||
| Town -1 | |||||||
| Town -2 | |||||||
| 2 | District -2 | ||||||
| State Total | RUT |
| Sl. No. | District | Rural | |||||||
| Number of Live Births Registered | |||||||||
| Within Prescribed Time Limit | Delayed Registration | ||||||||
| Within 30 days | After 30 days but within 1 year | After 1 year | |||||||
| Male | Female | Male | Female | Male | Female | Male | Female | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 |
| State Total |
| Urban | |||||||
| Number of Live Births Registered | |||||||
| Within Prescribed Time Limit | Delayed Registration | ||||||
| Within 30 days | After 30 days but within 1 year | After 1 year | |||||
| Male | Female | Male | Female | Male | Female | Male | Female |
| 11 | 12 | 13 | 14 | 15 | 16 | 17 | 18 |
| Sl.No. | District | Sex | Months | ||||||
| January | February | March | April | May | June | July | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 |
| MFT | |||||||||
| State Total | MFT |
| Sl.No. | District | Sex | Months | Total | ||||
| August | September | October | November | December | ||||
| 1 | 2 | 3 | 11 | 12 | 13 | 14 | 15 | 16 |
| MFT | ||||||||
| State Total | MFT |
| Rural/Urban | Type of Attention at Delivery | Total | |||||
| Institutional | Doctor, Nurse and Trained Midwife | Traditional Birth Attendant | Relatives and Others | Not Stated | |||
| Government | Private and Non-Government | ||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Rural | |||||||
| Urban | |||||||
| (i) Towns with population one lakh and above | |||||||
| Town - 1 | |||||||
| Town - 2 | |||||||
| (ii) All other | |||||||
| Urban areas | |||||||
| Urban Total | |||||||
| State Total |
| Method of Delivery | Type of Institution | ||||||||
| Government Hospital | Private and Non-Government | Total | |||||||
| R | U | T | R | U | T | R | U | T | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 |
| NaturalCaesareanForceps/VacuumNot Stated | |||||||||
| State Total |
| Age of Mother | Birth Order | Total | |||||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All Areas/Rural Areas/Urban Areas | |||||||||||||||
| Below 15 | |||||||||||||||
| 15-19 | |||||||||||||||
| 20-24 | |||||||||||||||
| 25-29 | |||||||||||||||
| 30-34 | |||||||||||||||
| 35-39 | |||||||||||||||
| 40-44 | |||||||||||||||
| 45 & above | |||||||||||||||
| Age Not Stated | |||||||||||||||
| Total |
| Age of Mother | Birth Order | Total | |||||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All Areas/Rural Areas/Urban Areas | |||||||||||||||
| Below 15 | |||||||||||||||
| 15-19 | |||||||||||||||
| 20-24 | |||||||||||||||
| 25-29 | |||||||||||||||
| 30-34 | |||||||||||||||
| 35-39 | |||||||||||||||
| 40-44 | |||||||||||||||
| 45 & above | |||||||||||||||
| Age Not Stated | |||||||||||||||
| Total |
| Age of Mother | Level of Education of the Mother | Total|- | | | |- | Illiterate | Below Primary | Primary but below Matric | Matric but below Graduate | Graduate & Above | Not Stated | ||
| 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | ||||
| All Areas/Rural Areas/Urban Areas | |||||||||||
| Below 15 | |||||||||||
| 15-19 | |||||||||||
| 20-24 | |||||||||||
| 25-29 | |||||||||||
| 30-34 | |||||||||||
| 35-39 | |||||||||||
| 40-44 | |||||||||||
| 45 & above | |||||||||||
| Age Not Stated | |||||||||||
| Total |
| Level of Education of Father | Live Birth Order | Total | |||||||||||||
| | | |- | | 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All Areas/Rural Areas/Urban Areas | |||||||||||||||
| Illiterate | |||||||||||||||
| Below Primary | |||||||||||||||
| Primary but below matric | |||||||||||||||
| Matric but below graduate | |||||||||||||||
| Graduate & above | |||||||||||||||
| Not Stated | |||||||||||||||
| Total |
| Level of Education of Mother | Live Birth Order | Total | |||||||||||||
| | | |- | | 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All Areas/Rural Areas/Urban Areas | |||||||||||||||
| Illiterate | |||||||||||||||
| Below Primary | |||||||||||||||
| Primary but below matric | |||||||||||||||
| Matric but below graduate | |||||||||||||||
| Graduate & above | |||||||||||||||
| Not Stated | |||||||||||||||
| Total |
| Age of Mother | Birth Order | Total | |||||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All Educational Level/Illiterate/Below Primary/Primary but below Matric/Matric but below Graduate/Graduate & Above | |||||||||||||||
| Below 15 | |||||||||||||||
| 15-19 | |||||||||||||||
| 20-24 | |||||||||||||||
| 25-29 | |||||||||||||||
| 30-34 | |||||||||||||||
| 35-39 | |||||||||||||||
| 40-44 | |||||||||||||||
| 45 & above | |||||||||||||||
| Not Stated | |||||||||||||||
| Total |
| Age of Mother | Birth Order | Total | |||||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All Educational Level/Illiterate/Below Primary/Primary but below Matric/Matric but below Graduate/Graduate & Above | |||||||||||||||
| Below 15 | |||||||||||||||
| 15-19 | |||||||||||||||
| 20-24 | |||||||||||||||
| 25-29 | |||||||||||||||
| 30-34 | |||||||||||||||
| 35-39 | |||||||||||||||
| 40-44 | |||||||||||||||
| 45 & above | |||||||||||||||
| Not Stated | |||||||||||||||
| Total |
| Age of Mother | Birth Order | Total | |||||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All religions*/Hindus/Muslims/Christians/Sikhs/Others** | |||||||||||||||
| Below 15 | |||||||||||||||
| 15-19 | |||||||||||||||
| 20-24 | |||||||||||||||
| 25-29 | |||||||||||||||
| 30-34 | |||||||||||||||
| 35-39 | |||||||||||||||
| 40-44 | |||||||||||||||
| 45 & above | |||||||||||||||
| Not Stated | |||||||||||||||
| Total |
| Age of Mother | Birth Order | Total | |||||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| All religions*/Hindus/Muslims/Christians/Sikhs/Others** | |||||||||||||||
| Below 15 | |||||||||||||||
| 15-19 | |||||||||||||||
| 20-24 | |||||||||||||||
| 25-29 | |||||||||||||||
| 30-34 | |||||||||||||||
| 35-39 | |||||||||||||||
| 40-44 | |||||||||||||||
| 45 & above | |||||||||||||||
| Not Stated | |||||||||||||||
| Total |
| Occupation of Father | Birth Order | Total|- | | | |- | | 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | |||
| All Areas/Rural Areas/Urban Areas | ||||||||||||||||||
| Professional, Technical and Related workers | ||||||||||||||||||
| Administrative Executive and Managerial workers | ||||||||||||||||||
| Clerical and Related workers | ||||||||||||||||||
| Sales workers | ||||||||||||||||||
| Service workers | ||||||||||||||||||
| Farmers, Fishermen, Hunters, Loggers etc. and Relatedworkers | ||||||||||||||||||
| Production and other related workers, Transport EquipmentOperators and Labourers | ||||||||||||||||||
| Workers whose Occupation are not elsewhere classified | ||||||||||||||||||
| Non-workers | ||||||||||||||||||
| Total |
| Occupation of Mother | Birth Order | Total|- | | | |- | | 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | |||
| All Areas/Rural Areas/Urban Areas | ||||||||||||||||||
| Professional, Technical and Related workers | ||||||||||||||||||
| Administrative Executive and Managerial workers | ||||||||||||||||||
| Clerical and Related workers | ||||||||||||||||||
| Sales workers | ||||||||||||||||||
| Service workers | ||||||||||||||||||
| Farmers, Fishermen, Hunters, Loggers etc. and Relatedworkers | ||||||||||||||||||
| Production and other related workers, Transport EquipmentOperators and Labourers | ||||||||||||||||||
| Workers whose Occupation are not elsewhere classified | ||||||||||||||||||
| Non-workers | ||||||||||||||||||
| Total |
| Duration of Marriage (in years) | Birth Order| Total|- | | |- | 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 & above | Not Stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | ||
| All Areas/Rural Areas/Urban Areas | |||||||||||||||||
| 0-4 | |||||||||||||||||
| 5-9 | |||||||||||||||||
| 10-14 | |||||||||||||||||
| 20-24 | |||||||||||||||||
| 25-29 | |||||||||||||||||
| 30 & above | |||||||||||||||||
| Not stated | |||||||||||||||||
| Total |
| Duration of Marriage | Age of Mother| Total|- | |- | Below 15 | 15-19 | 20-24 | 25-29 | 30-34 | 35-39 | 40-44 | 45 & above | Not stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | |
| All Areas/Rural Areas/Urban Areas | |||||||||||
| 0-4 | |||||||||||
| 5-9 | |||||||||||
| 10-14 | |||||||||||
| 15-19 | |||||||||||
| 20-24 | |||||||||||
| 25-29 | |||||||||||
| 30 & above | |||||||||||
| Not stated | |||||||||||
| Total |
| Duration of Pregnancy (In weeks) | Birth Weight (In Kgs) | |||||||||||
| Less than 1.500 | 1.500-2.000 | 2.000-3.000 | 3.000-4.000 | |||||||||
| R | U | T | R | U | T | R | U | T | R | U | T | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 |
| <3232-3637-394041Not Stated | ||||||||||||
| Total |
| Birth Weight (in Kgs) | Total | |||||||
| 4.000+ | Not stated | |||||||
| R | U | T | R | U | T | R | U | T |
| 14 | 15 | 16 | 17 | 18 | 19 | 20 | 21 | 22 |
| Age of Mother | Birth Weight (In Kgs) | |||||||||||
| Less than 1.500 | 1.500-2.000 | 2.000-3.000 | 3.000-4.000 | |||||||||
| R | U | T | R | U | T | R | U | T | R | U | T | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 |
| Below 1515-1920-2425-2930-3435-3940-4445 & aboveNot stated | ||||||||||||
| Total |
| Birth Weight (in Kgs) | Total | |||||||
| 4.000+ | Not stated | |||||||
| R | U | T | R | U | T | R | U | T |
| 14 | 15 | 16 | 17 | 18 | 19 | 20 | 21 | 22 |
| Birth Order | Birth Weight (In Kgs) | |||||||||||
| Less than 1.500 | 1.500-2.000 | 2.000-3.000 | 3.000-4.000 | |||||||||
| R | U | T | R | U | T | R | U | T | R | U | T | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 |
| 12345678910 & AboveNot Stated | ||||||||||||
| Total |
| Birth Weight (in Kgs) | Total | |||||||
| 4.000+ | Not stated | |||||||
| R | U | T | R | U | T | R | U | T |
| 14 | 15 | 16 | 17 | 18 | 19 | 20 | 21 | 22 |
| Method of Delivery | Age of Mother | Total | ||||||||
| |- | Below 15 | 15-19 | 20-24 | 25-29 | 30-34 | 35-39 | 40-44 | 45 & above | Not stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 |
| All Areas/Rural Areas/Urban Areas | ||||||||||
| Natural | ||||||||||
| Caesarean | ||||||||||
| Forceps/Vacuum | ||||||||||
| Not Stated | ||||||||||
| Total |
| Sl. No. | District | Deaths by Place of Occurrence | Place of Residence of Deceased | Place of Residence out side the State | |||
| M | F | T | Within the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 12 | District-1RUTTown with Population oneLakh and aboveTown-1Town-2District-2RUT | ||||||
| State TotalRUT |
| Sl. No. | District | Deaths by Place of Residence | Death Rate | Place of Occurrence of Death | |||
| M | F | T | Within the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 12 | District-1RUTTown with Population one Lakh andaboveTown -1Town -2District-2RUT | ||||||
| State TotalRUT |
| Sl. No. | District | Rural | |||||||
| Number of Deaths Registered | |||||||||
| Within Prescribed Time Limit | Delayed Registration | ||||||||
| Within 30 days | After 30 days but within 1 year | After 1 year | |||||||
| Male | Female | Male | Female | Male | Female | Male | Female | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 |
| State Total |
| Urban | |||||||
| Number of Deaths Registered | |||||||
| Within Prescribed Time Limit | Delayed Registration | ||||||
| Within 30 days | After 30 days but within 1 year | After 1 year | |||||
| Male | Female | Male | Female | Male | Female | Male | Female |
| 11 | 12 | 13 | 14 | 15 | 16 | 17 | 18 |
| Sl. No. | District | Sex | Month | ||||
| January | February | March | April | May | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| State Total | MFTMFT |
| Sl. No. | District | Sex | Month | Total | ||||||
| | | ||||||||||
| June | July | August | September | October | November | December | ||||
| 1 | 2 | 3 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| M | ||||||||||
| F | ||||||||||
| T | ||||||||||
| State total | M | |||||||||
| F | ||||||||||
| T |
| Rural/Urban | Type of Attention at Death | Total|- | |- | Institutional | Medial Attention other than Institution | No Medical- Attention |
| 1 | 2 | 3 | 4 | 5 | ||
| Rural | ||||||
| Urban | ||||||
| (i) Towns with Population | ||||||
| 1 Lakh & above | ||||||
| Town -1 | ||||||
| Town -2 | ||||||
| (ii) All other Urban areas | ||||||
| Urban Total | ||||||
| State Total |
| Age | Religion of the Deceased | Total | |||||||||||||||
| | | |||||||||||||||||
| Hindus | Muslims | Christians | Others* | ||||||||||||||
| |- | Male | Female | Total | Male | Female | Total | Male | Female | Total | Male | Female | Total | Male | Female | Total | ||
| |- | 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | |
| |- | All Areas/Rural Areas/Urban Areas | ||||||||||||||||
| Below 1 year | |||||||||||||||||
| 1-4 | |||||||||||||||||
| 5-14 | |||||||||||||||||
| 15-24 | |||||||||||||||||
| 25-34 | |||||||||||||||||
| 35-44 | |||||||||||||||||
| 45-54 | |||||||||||||||||
| 55-64 | |||||||||||||||||
| 65-69 | |||||||||||||||||
| 70 and above | |||||||||||||||||
| Age not stated | |||||||||||||||||
| |- | Total |
| Occupation of the Deceased | Sex | Total|- | |- | 10-14 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated | ||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | |||||||||||
| Professional, Technical and Related workers | MFT | |||||||||||||||||||||
| Administrative Executive and Managerial workers | MFT | |||||||||||||||||||||
| Clerical and Related workers | MFT | |||||||||||||||||||||
| Sales workers | MFT | |||||||||||||||||||||
| Service workers | MFT | |||||||||||||||||||||
| Farmers, Fishermen, Hunters, Loggers etc. and Relatedworkers | MFT | |||||||||||||||||||||
| Production and other related workers, Transport EquipmentOperators and Labourers | MFT | |||||||||||||||||||||
| Workers whose Occupation are not elsewhere classified | MFT | |||||||||||||||||||||
| Non-workers | MFT | |||||||||||||||||||||
| Total | MFT | |||||||||||||||||||||
| Occupation of the Deceased | Sex | Total|- | |- | 10-14 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated | ||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | |||||||||||
| Professional, Technical and Related workers | MFT | |||||||||||||||||||||
| Administrative Executive and Managerial workers | MFT | |||||||||||||||||||||
| Clerical and Related workers | MFT | |||||||||||||||||||||
| Sales workers | MFT | |||||||||||||||||||||
| Service workers | MFT | |||||||||||||||||||||
| Farmers, Fishermen, Hunters, Loggers etc. and Relatedworkers | MFT | |||||||||||||||||||||
| Production and other related workers, Transport EquipmentOperators and Labourers | MFT | |||||||||||||||||||||
| Workers whose Occupation are not elsewhere classified | MFT | |||||||||||||||||||||
| Non-workers | MFT | |||||||||||||||||||||
| Total | MFT | |||||||||||||||||||||
| Occupation of the Deceased | Sex | Total | |||||||||
| |- | 10-14 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 |
| Professional, Technical and Related workers | MFT | ||||||||||
| Administrative Executive and Managerial workers | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Clerical and Related workers | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Sales workers | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Service workers | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Farmers, Fishermen, Hunters, Loggers etc. and Relatedworkers | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Production and other related workers, Transport EquipmentOperators and Labourers | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Workers whose Occupation are not elsewhere classified | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Non-workers | M | ||||||||||
| F | |||||||||||
| T | |||||||||||
| Total | M | ||||||||||
| F | |||||||||||
| T |
| Sl. No. | Cause of Death | Sex | Age of the Deceased | Total | ||||||||||
| |- | Below 1 year | 1-4 | 5-14 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 |
| M | ||||||||||||||
| F | ||||||||||||||
| T | ||||||||||||||
| Total | M | |||||||||||||
| F | ||||||||||||||
| T |
| Sl. No. | Cause of Death | Sex | Age of the Deceased | Total | ||||||||||
| |- | Below 1 year | 1-4 | 5-14 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 |
| M | ||||||||||||||
| F | ||||||||||||||
| T | ||||||||||||||
| Total | M | |||||||||||||
| F | ||||||||||||||
| T |
| Sl. No. | District | Deaths by Place of Occurrence | Place of Residence of Mother | Place of Residence out side the State | |||
| M | F | T | Within the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 12 | District-1RUTTown with Population one Lakh andaboveTown -1Town -2District-2RUT | ||||||
| State TotalRUT |
| Sl. No. | District | Deaths by Place of Residence of Mother | Infant Mortality Rate | Place of Occurrence | |||
| M | F | T | Within the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 12 | District-1RUTTown with Population one Lakh andaboveTown-1Town-2District-2RUTState TotalRUT |
| Sl. No. | Age | Rural | Urban | All Areas | ||||||
| |- | Male | Female | Total | Male | Female | Total | Male | Female | Total | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 |
| 1 | 7 days | |||||||||
| 2 | 7 days-28 days | |||||||||
| 3 | 28 days-1 year | |||||||||
| 4 | Age not stated | |||||||||
| Total |
| Cause of Death | Age of the Deceased | Total | ||||||||
| |- | Below 15 | 15-19 | 20-24 | 25-29 | 30-34 | 35-39 | 40-44 | 45 & Above | Not Stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 |
| All Areas/Rural Areas/Urban Areas | ||||||||||
| Total |
| Cause of Death | Age of the Deceased | Total | ||||||||
| |- | Below 15 | 15-19 | 20-24 | 25-29 | 30-34 | 35-39 | 40-44 | 45 & Above | Not Stated | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 |
| All Areas/Rural Areas/Urban Areas | ||||||||||
| Total |
| Age | Level of Education | Total|- | |- | Illiterate | Below Primary | Primary but below Matric | Matric but below Graduate | Graduate & Above | Not Stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | ||
| Rural Areas/Urban Areas/All Areas | |||||||||
| Below 15 | |||||||||
| 15-19 | |||||||||
| 20-24 | |||||||||
| 25-29 | |||||||||
| 30-34 | |||||||||
| 35-39 | |||||||||
| 40-44 | |||||||||
| 45 & Above | |||||||||
| Not stated | |||||||||
| Total |
| Occupation of the Deceased | Age of the Deceased | Total|- | |- | Below 15 | 15-19 | 20-24 | 25-29 | 30-34 | 35-39 | 40-44 | 45 and above | Not stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | ||
| All Areas/Rural Areas/Urban Areas | ||||||||||||
| Professional, Technical and Related workers | ||||||||||||
| Administrative Executive and Managerial workers | ||||||||||||
| Clerical and Related workers | ||||||||||||
| Sales workers | ||||||||||||
| Service workers | ||||||||||||
| Farmers, Fishermen, Hunters, Loggers etc. and Relatedworkers | ||||||||||||
| Production and other related workers, Transport EquipmentOperators and Labourers | ||||||||||||
| Workers whose Occupation are not elsewhere classified | ||||||||||||
| Non-workers | ||||||||||||
| Total |
| Sl. No. | Selected Cause of Death | Sex | Age Group | Total|- | |- | Below 15 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | ||
| M | Only Smoking/Only Chewing Tobacco/Only Chewing Arecanut/ | |||||||||||||
| F | Only Drinking Alcohol/Smoking and Chewing Tobacco/Smoking and | |||||||||||||
| T | Chewing Arecanut/Smoking and DrinkingAlcohol/Chewing Tobacco and Arecanut/Chewing Tobacco andDrinking Alcohol/Chewing Arecanut and Drinking Alcohol/Smoking,Chewing Tobacco and Arecanut/Smoking, Chewing Tobacco andDrinking alcohol/Smoking, Chewing Arecanut and DrinkingAlcohol/Chewing Tobacco, Arecanut and Drinking Alcohol/AllHabit/Habit Not Known. |
| Sl. No. | Selected Cause of Death | Sex | Age Group | Total|- | |- | Below 15 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | ||
| M | Only Smoking/Only Chewing Tobacco/Only Chewing Arecanut/ | |||||||||||||
| F | Only Drinking Alcohol/Smoking and Chewing Tobacco/Smoking and | |||||||||||||
| T | Chewing Arecanut/Smoking and DrinkingAlcohol/Chewing Tobacco and Arecanut/Chewing Tobacco andDrinking Alcohol/Chewing Arecanut and Drinking Alcohol/Smoking,Chewing Tobacco and Arecanut/Smoking, Chewing Tobacco andDrinking alcohol/Smoking, Chewing Arecanut and DrinkingAlcohol/Chewing Tobacco, Arecanut and Drinking Alcohol/AllHabit/Habit Not Known. |
| Sl. No. | Selected Cause of Death | Sex | Age Group | Total|- | |- | Below 15 | 15-24 | 25-34 | 35-44 | 45-54 | 55-64 | 65-69 | 70 and above | Age not Stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | ||
| M | Only Smoking/Only Chewing Tobacco/Only Chewing Arecanut/ | |||||||||||||
| F | Only Drinking Alcohol/Smoking and Chewing Tobacco/Smoking and | |||||||||||||
| T | Chewing Arecanut/Smoking and DrinkingAlcohol/Chewing Tobacco and Arecanut/Chewing Tobacco andDrinking Alcohol/Chewing Arecanut and Drinking Alcohol/Smoking,Chewing Tobacco and Arecanut/Smoking, Chewing Tobacco andDrinking alcohol/Smoking, Chewing Arecanut and DrinkingAlcohol/Chewing Tobacco, Arecanut and Drinking Alcohol/AllHabit/Habit Not Known. |
| Sl. No. | District | Still Births by Place of Occurrence | Place of Residence of Mother | Place of Residence outside the State | |||
| M | F | T | With the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| StateTotalRUT |
| Sl. No. | District | Still Births by Place of Residence of Mother | Still Birth Rate | Place of Occurrence of Still Births | |||
| M | F | T | Within the Area | Outside the Area | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| State Total RStateTotalUState TotalT |
| Age of Mother | Still Births | ||||||||
| |- | Rural Areas | Urban Areas | All Areas | ||||||
| Male | Female | Total | Male | Female | Total | Male | Female | Total | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 |
| Below 15 years | |||||||||
| 15-19 | |||||||||
| 20-24 | |||||||||
| 25-29 | |||||||||
| 30-34 | |||||||||
| 35-39 | |||||||||
| 40-44 | |||||||||
| 45 & above | |||||||||
| Age not stated | |||||||||
| Total |
| Duration of Pregnancy (in weeks) | Still Births|- | |- | Rural Areas| Urban Areas| All Areas|- | |- | Male | Female | Total | Male | Female | Total | Male | Female | Total |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | ||||
| 32 | |||||||||||||
| 32-36 | |||||||||||||
| 37-39 | |||||||||||||
| 40 | |||||||||||||
| 41+ | |||||||||||||
| Not Stated | |||||||||||||
| Total |
| Rural/Urban | Type of Attention at Delivery | Total | |||||
| Institutional | Doctor, Nurse and Trained Midwife | Traditional Birth Attendant | Relatives and Others | Not Stated | |||
| |- | Government | Private and Non-Government | |||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Rural | |||||||
| Urban | |||||||
| (i) Towns with population one lakh and above | |||||||
| Town -1 | |||||||
| Town -2 | |||||||
| (ii) All other | |||||||
| Urban areas | |||||||
| Urban Total | |||||||
| State Total |
| Sl. No. | Cause of Still Births | Age of Mother | Total|- | |- | Below 15 | 15-19 | 20-24 | 25-29 | 30-34 | 35-39 | 40-44 | 45 and above | Age not Stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | ||
| Rural Areas/Urban Areas/All Areas | |||||||||||||
| Total |
| Sl. No. | Age of Mother | Duration of Pregnancy (in weeks) | Total|- | |- | Below 32 | 32-36 | 37-39 | 40 | 41+ | Not Stated |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | ||
| Rural Areas/Urban Areas/All Areas | ||||||||||
| Total |