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[Cites 0, Cited by 0] [Section 10(24)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(24)(a) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(a)Address(es) of collection centre(s) and working hours for collection of bill payments, including the date and time of presence of the mobile van, if any, at different venues for collection of bill payments;