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Union of India - Section

Section 91 in The Railway Protection Force Rules, 1987

91. Inter-zonal transfer.

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91.1Superior officers of the Force:-The Director-General on the recommendations of the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned or otherwise may transfer any superior officer from onezonal railway to another zonal railway or from Railway Protection Special Force to azonal railway or vice versa in the interest of administration of the Force.
91.2Enrolled members of the Force:-All inter-zonal railway transfers of the enrolled members of the Force shall beordered by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned after obtaining theconcurrence of the Director-General.