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[Cites 0, Cited by 0] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(91) in The Railway Protection Force Rules, 1987

91.1Superior officers of the Force:-The Director-General on the recommendations of the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned or otherwise may transfer any superior officer from onezonal railway to another zonal railway or from Railway Protection Special Force to azonal railway or vice versa in the interest of administration of the Force.