Section 6(2)(a) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(a)to the Collector of Bombay, if the applicant claims to be practising the Homoeopathic or the Biochemic system of medicine in Greater Bombay; or

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