Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(1) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958 (1)No room in any beedi industrial premises shall be over crowded to an extent injurious to the health of the employee employed therein.
