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State of Tamilnadu - Section

Section 10 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

10. Over crowding.

(1)No room in any beedi industrial premises shall be over crowded to an extent injurious to the health of the employee employed therein.
(2)Without prejudice to the generality of sub-section (1), there shall be in every work room of such premises at least one hundred and fifty cubic feet of space for every employee employed therein, and for the purposes of this sub-section, no account shall be taken of any space which is more than ten feet above the level of the floor,of the work room.