Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(e) in Head Clerk, Class III, (Departmental Examination) Rules, 2013 (e)"Specified period I prescribed period" means the period prescribed / specified in these rules within which a person is required to pass the examination.
