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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(i) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(i)A common cadre Employee under suspension shall be entitled to a subsistence allowance as per the Tamil Nadu payment of subsistence Allowance Act, 1981 (Tamil Nadu Act 43 of 1981) :