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State of Madhya Pradesh - Section

Section 4A in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

4A. [ Relaxation to the candidates of Scheduled Castes/Scheduled Tribes in the minimum qualifying marks. [Inserted by Notification No. F. 6-1-2002-R.C.-1, dated 28-8-2002.]

- The candidates of Scheduled Castes and Scheduled Tribes shall get relaxation of 10% marks in minimum qualifying marks but their selection shall be made on the basis of merit of the selection list of the Scheduled Castes/Scheduled Tribes candidates.]