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State of Tamilnadu - Section

Section 1 in The Chennai Corporation Health, Malaria and Family Welfare Subordinate Services bye-laws, 2009

1. Short title and Commencement.

(a)These bye-laws shall be called the Chennai Corporation Health, Malaria and Family Welfare Subordinate Services Bye-laws, 2009.
(b)They shall come into force after three months from the date of publication in the Official Gazette.