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State of Punjab - Section

Section 12 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

12. Method of Appointment and power to appoint.

(1)All appointments to the service of the Corporation shall be made by the authority indicated in Appendix 'B' in respect of each post as indicated therein.
(2)Appointments to the posts in the service of the Corporation shall be made in the manner indicated against each post in Appendix 'B' to these rules.