Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(2) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 (2)Appointments to the posts in the service of the Corporation shall be made in the manner indicated against each post in Appendix 'B' to these rules.
