Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Tamilnadu - Subsection Section 112(2) in Tamil Nadu Co-operative Societies Rules, 1988 (2)Where service is effected under clause (d) of sub-rule (1), the person effecting the service shall make a report to that effect, attested by two or more witnesses of the locality.
