Bombay High Court
Sinhagad Technical Education Society vs Pune Municipal Corporation Through The ... on 22 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3913 OF 2016
Sinhgad Technical Education Society ....Petitioner
V/S
Pune Municipal Corporation And Ors. ....Respondent
WITH WRIT PETITION NO. 1738 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3009 OF 2012 Sinhagad Technical Education Society ....Petitioner V/S Pune Municipal Corporation Through The ....Respondent Commissioner Corporation Bhavan, & Ors.
WITH WRIT PETITION NO. 3914 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3915 OF 2016 Sinhgad Technical Education Society ....Petitioner Page 1/2 ::: Uploaded on - 22/02/2019 ::: Downloaded on - 21/03/2019 01:14:50 ::: V/S Pune Municipal Corporation And Ors. ....Respondent CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 22nd February, 2019 P.C. :
Due to paucity of time the matter is adjourned for 11/04/2019. Ad-interim relief if any to continue till then. To be heard along with W.P.St.No.5659/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 22/02/2019 ::: Downloaded on - 21/03/2019 01:14:50 :::