Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Sinhagad Technical Education Society vs Pune Municipal Corporation Through The ... on 22 February, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3913 OF 2016

 Sinhgad Technical Education Society                   ....Petitioner
            V/S
 Pune Municipal Corporation And Ors.                ....Respondent

WITH WRIT PETITION NO. 1738 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3009 OF 2012 Sinhagad Technical Education Society ....Petitioner V/S Pune Municipal Corporation Through The ....Respondent Commissioner Corporation Bhavan, & Ors.

WITH WRIT PETITION NO. 3914 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3915 OF 2016 Sinhgad Technical Education Society ....Petitioner Page 1/2 ::: Uploaded on - 22/02/2019 ::: Downloaded on - 21/03/2019 01:14:50 ::: V/S Pune Municipal Corporation And Ors. ....Respondent CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 22nd February, 2019 P.C. :

Due to paucity of time the matter is adjourned for 11/04/2019. Ad-interim relief if any to continue till then. To be heard along with W.P.St.No.5659/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 22/02/2019 ::: Downloaded on - 21/03/2019 01:14:50 :::