Section 14(iv) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
(iv)The transmission capacity becoming available as a result of surrender by the short-term customer under clause (i) or as a result of reduction or cancellation of the reserved transmission capacity by the Regional Load Despatch Centre under clause (ii), may be reserved for any other short-term customer in accordance with these regulations.]
