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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(12) in The Central Silk Board Silkworm Seed Regulations, 2010

(12)The incidence of pebrine shall be informed immediately, in writing, to the jurisdictional Seed Officer with necessary details, the source of procurement, lot number, date of purchase, date of examination, stage of examination and the details of test results.