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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Registration of Births and Deaths Rules, 2001

(1)Every Registrar shall after completing the process of registration send all the statistical part of the reporting forms relating to each month along with a summary monthly report in Form No. 15 for births. Form No. 16 for deaths and Form No. 17 for still births to the District Registrar or before the fifth of the following month.