Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 14 in The Orissa Registration of Births and Deaths Rules, 2001

14. Interval and forms of periodical returns under Section 19(6).

(1)Every Registrar shall after completing the process of registration send all the statistical part of the reporting forms relating to each month along with a summary monthly report in Form No. 15 for births. Form No. 16 for deaths and Form No. 17 for still births to the District Registrar or before the fifth of the following month.
(2)The District Registrar shall forward all such statistical parts of the reporting forms received by him to the Chief Registrar not later than the tenth of the month.