Section 6(3)(iii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(iii)The procedure for admission of candidates to the single windows operated by the Convener of Ed.CET and Ed.CET-AC shall be as follows:-

Legal Document View