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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(3)Single Window-Ill: Institutions opting for Single Window System operated by the Convener of Ed.CET-AC admissions from Ed.CET rank holders.
(iii)The procedure for admission of candidates to the single windows operated by the Convener of Ed.CET and Ed.CET-AC shall be as follows:-
(a)Procedure to fill up the seats through S.W. 1:
(i)100% seats in case of University Colleges, Government Colleges and Aided Colleges.
(ii)Category-A seats (80% in Un-Aided Non-Minority Institutions) which opted for Ed.CET Window.
(iii)Category-A seats (80% in Un-Aided Minority Institutions) which did not opt for S.W. II and S.W. III.