Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(1) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011 (1)Any person, who is aware of any contravention of the provisions of this Act, may in writing inform the same to the Authority.
