Himachal Pradesh High Court
Rajender Kumar Gupta vs . Manoj Joshi & Ors. A/W Connected Matter on 5 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajender Kumar Gupta Vs. Manoj Joshi & Ors. a/w connected matter .
Cr. MMOs No.269 & 762 of 2023 Cr. MMO No.269 of 2023 05.09.2023 Present: Mr. C.D. Negi, Advocate, for the petitioner.
Mr. Satish Sharma, Advocate, for respondent No.1.
of None for respondent No.2. Mr. K.B. Khajuria, Advocate, for respondent No.3.
rt Mr. Harsh Sharol, Advocate vice Mr. Manoj Pathak, Advocate, for respondent No.4.
Cr. MMO No.762 of 2023 Mr. Harsh Sharol, Advocate, for the petitioner. Mr. Satish Sharma, Advocate, for respondent No.1.
None for respondent No.2.
Mr. K.B. Khajuria, Advocate, for respondent No.3.
Mr. C.D. Negi, Advocate, for respondent No.4.
Cr. MMO No.762 of 2023 Learned counsel for respondents No.1, 3 & 4pray for and are granted four weeks' time to file reply.
As prayed for, list for on 10.10.2023.
( Sushil Kukreja ) September 05, 2023 Judge (VH) ::: Downloaded on - 06/09/2023 21:46:49 :::CIS