Himachal Pradesh High Court
Rajender Kumar Gupta vs . Manoj Joshi & Ors. on 21 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajender Kumar Gupta Vs. Manoj Joshi & Ors.
Cr. MMO No. 269/202321.08.2023 Present: Mr. C.D. Negi and Ms. Ruchika Khachi, .
Advocates, for the petitioner.
Mr. Bimal Gupta, Senior Advocate with Mr. Satish Sharma, Advocate, for respondent No. 1.
Mr. M.A. Khan, Senior Advocate with Mr. Ajmat Hayat Khan, Advocate, for of respondent No. 2.
Mr. K.B. Khajuria, Advocate, for respondent rtNo. 3.
Mr. Harsh Sharol, Advocate, vice Mr. Manoj Pathak, Advocate, for respondent No. 4.
Learned counsel for the petitioner prays for an adjournment on the ground that arguing counsel is not available today as he has to come from Chandigarh.
As prayed, list for consideration on 5th September, 2023.
( Sushil Kukreja ) Judge 21st August, 2023 (raman) ::: Downloaded on - 21/08/2023 20:38:05 :::CIS